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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Meghalaya - Subsection

Section 94(3) in The Meghalaya Police Act, 2010

(3)In addition to the above mechanism, SP level officers shall hold Grievance Redressal Day once in a week, DIGs once in a month, IGPs/ADGs once in two months and DGP once in a quarter in their office chambers when any member of the Police Department including the ministerial staff can meet them for redressal of grievances.