Section 6(4) in The Telangana Rights in Land and Pattadar Pass Books Act, 2020
(4)The persons mentioned in sub-section (1) and (2), along with the existing Pattadar Pass Book-cum-Title Deed that are in the name of deceased person or in the name of such family member, as the case may be, on the date and time allotted to them shall attend the office of the Tahsildar.
