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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(1)Every application under Sub-section (1) of Section 4 for licence to use or allowed to be used in any place or premises as an industrial premises shall be made in duplicate in Form I.