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Punjab-Haryana High Court

Muskan Enterprises And Another vs State Of Punjab And Another on 1 May, 2023

                                                           Neutral Citation No:=2023:PHHC:061589




116      IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                 Neutral Citation No. 2023:PHHC:061589
                                 CRM-21715-2023
                                 Date of Decision: May 01, 2023

Muskan Enterprises and another                   ...Petitioners

                          Versus

State of Punjab and another                      ...Respondents

CORAM:       HON'BLE MR. JUSTICE DEEPAK GUPTA

Present:-    Mr. Mohit Kakkar, Advocate for the petitioners.

DEEPAK GUPTA, J.(Oral)

After arguing for some time, statement is made by learned counsel for the petitioners, so as to withdraw the petition.

In view of the aforesaid statement, present petition is dismissed as withdrawn, as prayed for.

May 01, 2023                                      (DEEPAK GUPTA)
sarita                                                 JUDGE

Whether reasoned/speaking: Yes/No Whether reportable: Yes/No Neutral Citation No:=2023:PHHC:061589 1 of 1 ::: Downloaded on - 02-05-2023 03:12:31 :::