Punjab-Haryana High Court
Muskan Enterprises And Another vs State Of Punjab And Another on 1 May, 2023
Neutral Citation No:=2023:PHHC:061589
116 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Neutral Citation No. 2023:PHHC:061589
CRM-21715-2023
Date of Decision: May 01, 2023
Muskan Enterprises and another ...Petitioners
Versus
State of Punjab and another ...Respondents
CORAM: HON'BLE MR. JUSTICE DEEPAK GUPTA
Present:- Mr. Mohit Kakkar, Advocate for the petitioners.
DEEPAK GUPTA, J.(Oral)
After arguing for some time, statement is made by learned counsel for the petitioners, so as to withdraw the petition.
In view of the aforesaid statement, present petition is dismissed as withdrawn, as prayed for.
May 01, 2023 (DEEPAK GUPTA) sarita JUDGE
Whether reasoned/speaking: Yes/No Whether reportable: Yes/No Neutral Citation No:=2023:PHHC:061589 1 of 1 ::: Downloaded on - 02-05-2023 03:12:31 :::