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Indian Overseas Bank vs M.A.S Subramanian on 13 November, 2018

Bench: Chief Justice, Sanjay Kishan Kaul, K.M. Joseph

     ITEM NO.19                           COURT NO.1                 SECTION XVII

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

                                CIVIL APPEAL Diary No.38616/2018

     (Arising out of impugned final judgment and order dated 12-07-2018
     in CAAT No. 12/2018 24-09-2018 in RA No. 2/2018 passed by the
     National Company Law Apellate Tribunal)

     INDIAN OVERSEAS BANK                                             Petitioner(s)

                                                 VERSUS

     M.A.S SUBRAMANIAN & ORS.                                         Respondent(s)

     (With appln.(s) for c/delay in filing civil appeal, exemption from
     filing c/c of the impugned judgment, stay and permission to file
     appeal and interim relief)


     Date : 13-11-2018 This petition was called on for hearing today.


     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                             HON'BLE MR. JUSTICE K.M. JOSEPH


     For Petitioner(s)            Mr.   K.V. Viswanathan, Adv.
                                  Mr.   Kunal Tandon, Adv.
                                  Mr.   Surender Kumar, Adv.
                                  Mr.   Kush Chaturvedi, AOR
                                  Mr.   Somay Kapoor, Adv.

     For Respondent(s)            Mr.   R. Jawahr Lal, Adv.
                                  Mr.   Shyamal Anand, Adv.
                                  Mr.   Mayank Shir Sagar, Adv.
                                  Ms.   Aishwarya bedekar, Adv.
                                  Ms.   Pankhuri Gupta, Adv.
                                  Mr.   Balaji Srinivasan, AOR


                           UPON hearing the counsel the Court made the following
                                            O R D E R

Signature Not Verified Tag with Civil Appeal No.9197 of 2018.

(Chetan Kumar) (Asha Soni) A.R.-cum-P.S. Assistant Registrar