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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(b) in Bihar Cinemas (Regulation) Rules, 1974

(b)for any exhibition for the purpose for which electrical energy is generated or used for lighting the auditorium or operating the projector unless the electrical inspector or an officer, deputed by him for the purpose has inspected the electrical apparatus and the fees are paid in accordance with the relevant provisions: