Allahabad High Court
Smt. Sadkun W/O Late Dunne & Ors. ( Fafo ... vs Union Of India Thru General Manager, ... on 6 August, 2010
Bench: Devi Prasad Singh, Anil Kumar
Court No. - 27 Case :- CROSS OBJECTION No. - 31 of 2009 Petitioner :- Smt. Sadkun W/O Late Dunne & Ors. ( Fafo 1027/2009 ) Respondent :- Union Of India Thru General Manager, Eastern Railway & Ors. Petitioner Counsel :- Rajendra Jaiswal Hon'ble Devi Prasad Singh,J.
Hon'ble Anil Kumar,J.
Mr. U.P.S. Kushwaha, learned counsel appearing on behalf of National Insurance Company submits that he has not received notice with regard to all the connected appeals.
List on 18.8.2010 along with service report in all the bunch of appeals.
Order Date :- 6.8.2010 kkb/