Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Maharashtra - Subsection Section 21(3) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013 (3)The Registrar shall be entitled to be present at the meetings of the Board and shall be Member-Secretary of the Board.
