Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 8 in The Orissa (State) Council of Culture Rules, 1990 8. Member-Director. -The Secretary to Government of Orissa, Department of Culture shall function as the Member-Director of the State Council, ex-offico.
