Section 28 in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018
28. Designation of State Nodal Officer.
- The Principal Secretary, Department of Industries, State of Uttar Pradesh or any officer authorised by him in this behalf shall be the State Nodal Officer for coordination of all matters relating to street vending at the State Level.
