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[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Kerala - Subsection

Section 112(2) in The Kerala Panchayat Buildings Rules, 2011

(2)[ ***] [Omitted 'The minimum width of open space between plot boundary and a highrise building shall be 5 metres.' by Notification No. S.R.O. No. 26/2014, dated 10.1.2014 (w.e.f. 14.2.2011).]