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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(3)(i) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(i)the canal system like main canal, branch canal, distributaries and field channels along with the related structures in the command area, village boundaries, the drains, ayacut roads; and