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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Tamilnadu - Subsection

Section 84(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(2)Every market committee shall, in addition to the statement referred to in sub-rule (1), furnish to the Board, a monthly statement of the fee referred to therein before the 15th day of every succeeding month and the annual statement of such fee before the end of second month after the financial year to which they relate.