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State of Uttar Pradesh - Section

Section 17 in U.P. Kshettra Panchayats (Election of Pramukhs and Up-Pramukhs and Settlement of Election Disputes) Rules, 1994

17. Manner of voting.

- The election will be held in accordance with the system of proportional representation by means of the single transferable vote and the voting at such election shall be by secret ballot. Votes shall be caste in person and no votes shall be received by proxy.