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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(xiv) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(xiv)The start up cost for IN services and also for continued investment for platform upgrades for deployment in a Multi Operator, Multi Service environment will have to be borne by INSPs.