Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(2)(i) in The Bihar Non-Government Elementary Schools (Taking Over of Control) Act, 1976

(i)The Bihar Non-Government Elementary Schools (Taking Over of Control) Third Ordinance, 1976 (Bihar Ordinance No. 167 of 1976) is hereby repealed.