Section 3(1)(b) in U.P. Children Act, 1951

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State of Uttar Pradesh - Subsection

Section 3(1)(b) in U.P. Children Act, 1951

(b)is found begging or receiving alms (whether or not there is any pretence of singing, playing, performing, offering anything for sale or otherwise) or being in any street, premises or place for the purpose of so begging or receiving alms, or

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State of Uttar Pradesh - Subsection

Section 3(1)(b) in U.P. Children Act, 1951