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[Cites 0, Cited by 0] [Section 159(1)] [Section 159] [Entire Act]

Union of India - Subsection

Section 159(1)(c) in The Sikh Gurdwaras Act, 1925

(c)fraudulently defaces or fraudulently destroys any ballot-paper or the official mark, if any, on any ballot-paper or any declaration of identity or official envelope used in connection with voting by special ballot-paper; or