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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(1)(h) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(h)the date on which and the place or places at which the votes of the electors will be taken should there be a poll and the hours during which the poll will be opened;