Section 14(1)(j) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021
(j)in case of any investigation involving authentication related fraud(s) or dispute(s), it shall extend fullcooperation to the Authority, or any agency appointed or authorised by it or any other authorisedinvestigation agency, including, but not limited to, providing access to their premises, records,personnel and any other relevant resources or information as well to assist the Authority indisseminating information to the general public about any Aadhaar data related fraud to enableAadhaar number holders to evaluate whether they were victims of the fraud and take remedialaction;