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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 15(3)(b) in Arunachal Pradesh Goods Tax Act, 2005

(b)for any goods that were taxable at last point under the Arunachal Pradesh Sales Tax Act 1999 held at the time of commencement of this Act;