Bombay High Court
S Radhakrishnan, Finance Head Of Cipla ... vs Commissioner Of Central Excise Raigad on 28 August, 2018
Bench: M.S. Sanklecha, Riyaz Iqbal Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CENTRAL EXCISE APPEAL NO. 170 OF 2017
S Radhakrishnan, Finance Head Of Cipla Ltd ....Petitioner
V/S
Commissioner Of Central Excise Raigad ....Respondent
Mr Jas Sanghavi i/b PDS Legal for Appellant Mr Swapnil Bangur with Ms Ruju R Thakker for Respondent CORAM : M.S. SANKLECHA & RIYAZ IQBAL CHAGLA, JJ DATE : 28th August, 2018 P.C. :
At the request of learned Advocate for the Appellant, Stand over to 04/09/2018.
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