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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(i) in The Orissa Security Prisoners (Conditions of Detention) Order, 1981

(i)Application or permission for interview with any person not covered by Clauses 15 to 20 shall be addressed to the authorities specified below who shall be competent to grant or refuse permission -