Securities And Exchange Board Of India - Subsection
Section 2(2) in Securities and Exchange Board of India (Issue of Sweat Equity) Regulations, 2002
(2)Words and expressions not defined in these regulations shall have the same meaning as have been assigned to them under the Act or the Securities Contracts (Regulation) Act, 1956 or the Companies Act, 1956 or any statutory modification or re-enactment thereof, as the case may be.
