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[Cites 0, Cited by 0] [Section 530(1)] [Section 530] [Entire Act]

Union of India - Subsection

Section 530(1)(c) in The Companies Act, 1956

(c)all accrued holiday remuneration becoming payable to any employee, or in the case of his death to any other person in his right, on the termination of his employment before, or by the effect of, the winding up order or resolution;