Meghalaya High Court
Shri Damien Rongrin vs State Of Meghalaya on 4 May, 2016
Bench: Chief Justice, S.R. Sen
BEFORE HON'BLE THE CHIEF JUSTICE HON'BLE SHRI JUSTICE S.R. SEN MC [WA] No.27 of 2016 04.05.2016
This miscellaneous case stands disposed of [vide common order passed in MC [WA] No.11 of 2016]. JUDGE CHIEF JUSTICE lag Item 25