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[Cites 0, Cited by 0] [Section 11(10)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(10)(a) in Telangana Electricity Supply Undertakings (Acquisition) Act, 1954

(a)The Special Officer shall, as expeditiously as possible, inquire into all claims made under sub-section (9) and determine the persons who, in his opinion, are entitled to the amount deposited and the sum to which each of them is entitled and disburse the same to him.