Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(f) in The Maharashtra Water Conservation Corporation Act, 2000

(f)"Local body" means a Zilla Parishad, or Panchayat Samiti or Village Panchayat established under the relevant law for the time being in force;