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[Cites 0, Cited by 6] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The Delimitation Act, 1972

(3)The Commission may authorise any of its members to exercise any of the powers conferred on it by clause (a) to (c) of sub-section (1) and sub-section (2), and any order made or act done in exercise of any of those powers by the member authorised by the Commission in that behalf shall be deemed to be the order or act, as the case may be, of the Commission.