Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(j) in The Drugs and Cosmetics Rules, 1945 (j)[ "Poisonous substance" means a substance specified in Schedule E.] [Added by S.O. 2092, dated 27.7.1963.]
