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State of Punjab - Section

Section 8 in Punjab Home Guards Rules, 1963

8. Age-limit of members.

[Section 9(b)] - No person shall be enlisted as a member in the Home Guards unless he has attained the age of sixteen years and is below forty years:Provided that the age-limit prescribed above may be relaxed by the Commandant-General or the Gram Raksha Dal Chief, as the case may be, in suitable cases.