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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(j) in The Tamil Nadu Cinemas (Regulation) Act, 1955

(j)the procedure to be followed by the licensing authority before granting or refusing permission under section 5-A and any other matter incidental thereto;