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State of Jammu-Kashmir - Section

Section 22 in Jammu and Kashmir Protection of Women from Domestic Violence Rules, 2011

22. Professional qualification/experience of counsellors

 Professional degree Experience in family counselling as a ........................................ (designation) in the ....................................... (Name of the organization) Experience in psychiatric counselling as ..................................... (designation) in the .......................................... (Name of the organization)Any other relevant experience, please specify.__________________________________________