Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Karnataka - Subsection Section 22(g) in Roerich and Devikarani Roerich Estate (Acquisition and Transfer) Act, 1996 (g)to do such other acts as may be prescribed and as are incidental or conducive to the efficient administration of the Estate by the Board.
