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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(1)(i) in The M.P. Cotton Control Act, 1954

(i)specify any variety of cotton as being a standard variety, the cultivation of which is permitted in such area; and prohibit the cultivation in such area of any other specified variety of cotton; or