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State of Goa - Section

Section 205 in The Goa Panchayat Raj Act, 1994

205. Power to obtain information.

- The requisitioning authority may, with a view to requisitioning any property under section 203 or determining the compensation payable under section 204, by order, require any person to furnish to such authority as may be specified in such order, information in his possession relating to such property as may be specified.