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[Cites 0, Cited by 0] [Section 28B(1)] [Section 28B] [Entire Act]

State of Karnataka - Subsection

Section 28B(1)(a) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(a)The Executive Engineer may, on application by the owner or occupier of any building, arrange, in accordance with such regulations as may be prescribed, to supply water thereto for domestic consumption and use.