Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Constitution Article Section 4 in THE CONSTITUTION (SIXTIETH AMENDMENT) ACT, 1988 4. The Bill seeks to achieve the above objects. An Act further to amend the Constitution of India.BE it enacted by Parliament in the Thirty-ninth Year of the Republic of India as follows:-
