Himachal Pradesh High Court
Astha Thakur vs . Dhananjay Kanwar A/W on 4 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Astha Thakur vs. Dhananjay Kanwar a/w connected matter.
FAO(FC) No. 29 of 2022 with .
CMP(M) No. 1730 of 2022.
04.04.2023. Present: Mr.Vikrant Thakur, Advocate, for the appellant in FAO(FC) No. 29 of 2022 and for the respondent in CMP(M) No. 1730 of 2022.
Mr. Bhupender Gupta, Senior Advocate with Ms. Rinki Kashmiri, Advocate, for the respondent in FAO(FC) No. 29 of 2022 and for the applicant in CMP(M) No. 1730 of 2022.
Both the parties are present in person and not averse to make an endeavour to have the matter amicably settled.
At the joint request of learned counsel for the parties, Shri Naresh Kumar Sood, Senior Advocate-cum-
trained Mediator of this Court is appointed as a Mediator to mediate between the parties. Let the parties appear before the learned Mediator today in the H.P. High Court Mediation Centre. Registry is directed to make available the records of the cases to the learned Mediator.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 4th April, 2023.
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