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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(II) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(II)the manner of election or appointment and the term of officers or the members of the bodies in section (2) including the continuance in the office of the first members and filling of the vacancies of members and all other matters relating to those bodies;