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[Cites 0, Cited by 1] [Section 40(1)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(1)(c) in Gorkhaland Territorial Administration Act, 2011

(c)for the transaction of business under this Act or for the purpose of making any order under this Act, exercise such powers, perform such functions and discharge such duties as may be exercised, performed or discharged by the Gorkhaland Territorial Administration under this Act or the rules made thereunder: