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State of Tamilnadu - Section

Section 11 in Code of Regulations for Matriculation Schools, Tamil Nadu

11. Withdrawal of recognition.

(a)The competent authority for withdrawing recognition of a Matriculation School will be the Director.
(b)The recognition shall be withdrawn permanently or for any specified period by the Director after a proper enquiry if the Educational Agency or its authorised representative violates any one of the conditions stipulated for recognition.