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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(3)(a) in Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972

(a)in Section 64 in Sub-section (1), in Clause (d), the words and figure 'and Chapter VII' shall be omitted;