Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Himachal Pradesh High Court

Manoj Chauhan vs . H.P. University on 29 September, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Manoj Chauhan Vs. H.P. University CWP No.6896 of 2022 .

29.09.2022 Present: Mr. Anup Rattan, Advocate, for the petitioner.

Mr. Surender Verma, Advocate, for the respondent.

CWP No.6896 of 2022 & CMP No.13846 of 2022 Notice. Mr. Surender Verma, learned Standing Counsel, accepts service of notice on behalf of the respondent.

It is submitted that the issue raised in the above petition is being considered by DB-II in CWP No.6593 of 2022, which is listed on 12.10.2022.

List the above petition alongwith CWP No.6593 of 2022 before DB-II on 12.10.2022.

In the meantime, the respondent may file reply.

CMP No.13847 of 2022

The application is disposed of with a direction to the applicant/petitioner to file translated copy of the document in issue by the next date of hearing.




                                                             (A.A. Sayed)
                                                             Chief Justice


                                                         (Jyotsna Rewal Dua)
             September 29, 2022                                Judge
                    Mukesh




                                                    ::: Downloaded on - 30/09/2022 20:02:51 :::CIS