Delhi High Court - Orders
Devender Govind Ram Ravin vs Rekha on 19 May, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAT.APP.(F.C.) 146/2019 & CM APPL. 23993/2019
DEVENDER GOVIND RAM RAVIN ..... Appellant
Through: Mr. Chirag Khurana, Advocate with
appellant in person.
versus
REKHA ..... Respondent
Through: Mr. Yashwant Singh and Mr. Harshit
Goel, Advocates with respondent in
person.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 19.05.2023
1. The father of the appellant has handed over a sum of Rs. 20,000/- in cash towards the rental of the premises in which the respondents are residing.
2. Parties pray some more time to explore the possibility of settlement.
3. Accordingly, re-notify on 6th July, 2023. Parties shall be personally present in Court for the purposes of interaction.
SANJEEV SACHDEVA, J MANOJ JAIN, J MAY 19, 2023/swati This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 15:55:00