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Delhi High Court - Orders

Devender Govind Ram Ravin vs Rekha on 19 May, 2023

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                    $~2
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           MAT.APP.(F.C.) 146/2019 & CM APPL. 23993/2019
                                                DEVENDER GOVIND RAM RAVIN                                                         ..... Appellant
                                                                                      Through:                 Mr. Chirag Khurana, Advocate with
                                                                                                               appellant in person.
                                                                                      versus
                                                REKHA                                                                            ..... Respondent
                                                                                      Through:                 Mr. Yashwant Singh and Mr. Harshit
                                                                                                               Goel, Advocates with respondent in
                                                                                                               person.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                HON'BLE MR. JUSTICE MANOJ JAIN
                                                                                      ORDER

% 19.05.2023

1. The father of the appellant has handed over a sum of Rs. 20,000/- in cash towards the rental of the premises in which the respondents are residing.

2. Parties pray some more time to explore the possibility of settlement.

3. Accordingly, re-notify on 6th July, 2023. Parties shall be personally present in Court for the purposes of interaction.

SANJEEV SACHDEVA, J MANOJ JAIN, J MAY 19, 2023/swati This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 15:55:00