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State of Tamilnadu - Section

Section 16 in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965

16. Procedure in regard to service inams.

- The option referred to in sub-section (3) of section 21 shall be in Form No. 11. It shall be exercised within six months from the date on which he was granted ryotwari patta.