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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(v) in General Statutes of the Dr. M.G.R. Medical University

(v)A motion remitting any matter before the Senate at the time to the Governing Council or the Standing Academic Board or a Faculty or a Board of Studies for its consideration and report.