Punjab-Haryana High Court
State Of Haryana And Another vs Smt. Vidyawati And Another on 4 April, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 1788 OF 1997 (O & M)
(L.A.C. NO. 278 OF 1997)
State of Haryana and another
.........Appellants
Versus
Smt. Vidyawati and another
.........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. Ashish Gupta, Assistant Advocate General, Haryana
None for the landowners
RAJESH BINDAL, J.
For orders see detailed reasons recorded in a separate order passed today in R.F.A. No. 1785 of 1997, titled as State of Haryana and another Versus Sudhir Kumar and another.
4.4.2011 (RAJESH BINDAL) aj JUDGE