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[Cites 0, Cited by 0] [Section 1201] [Entire Act]

Bengal Presidency - Subsection

Section 1201(c) in Police Regulations, Bengal , 1943

(c)In cases in which it is apparent that no claim is likely to be made, the held over entries may be discontinued after three years. If the claim is preferred after the register is destroyed, the original bill shall be referred to for the verification of details and after payment is made the fact should be noted in the bill.