Section 19(1) in The M.P. Zila Panchayat (Business) Rules, 1998
(1)When a Standing Committee has received a case it may :-(a)pass resolution thereon; or(b)if it is a matter involving more than one department it shall seek concurrence of the concerned committees; or(c)if the matter involves any financial implementation, the I proposal shall be first scrutinised by the officer-in-charge of the finance department.
